Section 1(3) in Tamil Nadu Compulsory Elementary Education Act, 1994
(3)It shall [come into force on such date] [The Act came into force on and from the 29th June 1998 vide G.O. Ms. No. 242, dated the 29th June 1998.] as the Government may, by notification, appoint and different dates may be appointed for different provisions of the Act.
