Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Madhya Pradesh High Court

Surendra Kumar Padarya vs Smt. Dr. Jaya Padarya on 1 October, 2019

                                                          1                                  CR-50-2018
                                The High Court Of Madhya Pradesh
                                            CR-50-2018
                                        (SURENDRA KUMAR PADARYA Vs SMT. DR. JAYA PADARYA)

                      4
                      Jabalpur, Dated : 01-10-2019
                               Shri Rabendra Tiwari, Advocate for the petitioner.
                               Ms. Ruchika Gohil, Advocate for the respondent.

Learned counsel for the petitioner seeks to withdraw this revision. Hence, this revision stands dismissed as withdrawn.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi Digitally signed by PALLAVI SINHA Date: 01/10/2019 18:53:35