Madhya Pradesh High Court
Surendra Kumar Padarya vs Smt. Dr. Jaya Padarya on 1 October, 2019
1 CR-50-2018
The High Court Of Madhya Pradesh
CR-50-2018
(SURENDRA KUMAR PADARYA Vs SMT. DR. JAYA PADARYA)
4
Jabalpur, Dated : 01-10-2019
Shri Rabendra Tiwari, Advocate for the petitioner.
Ms. Ruchika Gohil, Advocate for the respondent.
Learned counsel for the petitioner seeks to withdraw this revision. Hence, this revision stands dismissed as withdrawn.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi Digitally signed by PALLAVI SINHA Date: 01/10/2019 18:53:35