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NCT Delhi - Section

Section 4 in THE DELHI URBAN ART COMMISSION ACT, 1973

4. Composition of the Commission.—The Commission shall consist of a Chairman and such

number of other members, being not less than two and not more than four as the Central Governmentmay, by notification in the Official Gazette, appoint from amongst persons who, in the opinion of theCentral Government, have sensibility and interest in the plastic and visual arts and urban environment, orpossess special knowledge or practical experience in respect of architecture or art.