Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001 (2)The veterinary doctor shall examine thoroughly not more than 12 animals in an hour and not more than 96 animals in a day.
