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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(2)(b) in The North Cachar Hills Autonomous Districts (Administration of Justice) Rules, 1955

(b)cases relating to the security for good behaviour from persons desiminating seditious matter similar to those contemplated under Section 108 of the same Code;