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State of Bihar - Section

Section 7 in The Bihar Finance Service Rules, 1953

7. Announcement of vacancies by the Commission.

- The Commission shall announce in each year, in such manner as they think fit, the number of vacancies in [x x x x] [The words 'each branch of' omitted by S.O. 1201, dated 17.8.1981.] the Service to be filled by direct recruitment on the result of a competitive examination and shall invite applications from candidates eligible for appointment under Rules 9 and 10.The competitive examination shall be conducted by the Commission and shall normally be held, between the months of November and February each year, unless otherwise notified.