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Gauhati High Court

Smti Setsapila T Sangtam vs The State Of Nagaland on 30 January, 2026

Author: K.R. Surana

Bench: Kalyan Rai Surana

                                                                      Page No.# 1/5

GAHC010270412025




                                                               undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/3979/2025

          SMTI SETSAPILA T SANGTAM
          D/O THSITHRISE SANGTAM @ TSITHRISE SANGTAM, R/O KISETONG
          VILLAGE, P.O. AND P.S.- SHAMATOR TOWN, DIST- KIPHIRE, NAGALAND-
          798611



          VERSUS

          THE STATE OF NAGALAND
          REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND,
          KOHIMA.

          2:THE COMMISSIONER AND SECRETARY
           DEPARTMENT OF WORKS AND HOUSING
           NAGALAND
           KOHIMA

          3:THE ENGINEER-IN-CHIEF
           NPWD
           NAGALAND
           KOHIMA

          4:SMTI. VITONI SUMI
          W/O SUKHATO K. YEPTHO
           R/O YANGZITONG B VILLAGE
           P.O. AND P.S.- SEYOCHUNG
           DIST- KIPHIRE
           NAGALAND
           PIN-79861

Advocate for the Petitioner : G. GOSWAMI, MS M BORAH,MR. B B BORAH,MRS L
BORUAH,MS K TSUKRU,LUAYING
                                                                      Page No.# 2/5

Advocate for the Respondent : GA, NAGALAND,




           Linked Case : Review.Pet./207/2025

           SMTI. SETSAPILA T. SANGTAM
           D/O THSITHRISE SANGTAM @ TSITHRISE SANGTAM
           R/O KISETONG VILLAGE
           P.O. AND P.S.- SHAMATOR TOWN
           DIST- KIPHIRE
           NAGALAND-798611


           VERSUS

           THE STATE OF NAGALAND AND 3 ORS.
           REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
           KOHIMA

           2:THE COMMISSIONER AND SECRETARY
            DEPARTMENT OF WORKS AND HOUSING
            NAGALAND
           KOHIMA

           3:THE ENGINEER-IN-CHIEF
           NPWD
           NAGALAND
           KOHIMA

           4:SMTI. VITONI SUMI
           W/O SUKHATO K. YEPTHO
           R/O YANGZITONG B VILLAGE
           P.O. AND P.S.- SEYOCHUNG
           DIST- KIPHIRE
           NAGALAND
           PIN-798611
           ------------
           Advocate for : G. GOSWAMI
           Advocate for : GA
           NAGALAND appearing for THE STATE OF NAGALAND AND 3 ORS.



           Linked Case : I.A.(Civil)/2611/2025
                                                           Page No.# 3/5

SMTI. SETSAPILA T. SANGTAM
D/O THSITHRISE SANGTAM @ TSITHRISE SANGTAM
R/O KISETONG VILLAGE
P.O. AND P.S.- SHAMATOR TOWN
DIST- KIPHIRE
NAGALAND-798611


VERSUS

THE STATE OF NAGALAND AND 4 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA

2:THE COMMISSIONER AND SECRETARY
 DEPARTMENT OF WORKS AND HOUSING
 NAGALAND
KOHIMA

3:THE ENGINEER-IN-CHIEF
NPWD
NAGALAND
KOHIMA

4:SMTI. VITONI SUMI
W/O SUKHATO K. YEPTHO
R/O YANGZITONG B VILLAGE
P.O. AND P.S.- SEYOCHUNG
DIST- KIPHIRE
NAGALAND
PIN-798611

5:HOTO SUMI
S/O LATE AKAHO SUMI
R/O PHISAMI VILLAGE
DIST- KIPHIRE
NAGALAND
PIN-798611
------------
Advocate for : G. GOSWAMI
Advocate for : GA
NAGALAND appearing for THE STATE OF NAGALAND AND 4 ORS.



Linked Case : I.A.(Civil)/2612/2025

SMTI. SETSAPILA T. SANGTAM
                                                           Page No.# 4/5

D/O THSITHRISE SANGTAM @ TSITHRISE SANGTAM
R/O KISETONG VILLAGE
P.O. AND P.S.- SHAMATOR TOWN
DIST- KIPHIRE
NAGALAND-798611


VERSUS

THE STATE OF NAGALAND AND 4 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA

2:THE COMMISSIONER AND SECRETARY
 DEPARTMENT OF WORKS AND HOUSING
 NAGALAND
KOHIMA

3:THE ENGINEER-IN-CHIEF
NPWD
NAGALAND
KOHIMA

4:SMTI. VITONI SUMI
W/O SUKHATO K. YEPTHO
R/O YANGZITONG B VILLAGE
P.O. AND P.S.- SEYOCHUNG
DIST- KIPHIRE
NAGALAND
PIN-798611

5:HOTO SUMI
S/O LATE AKAHO SUMI
R/O PHISAMI VILLAGE
DIST- KIPHIRE
NAGALAND
PIN-798611
------------
Advocate for : G. GOSWAMI
Advocate for : GA
NAGALAND appearing for THE STATE OF NAGALAND AND 4 ORS.
                                                                      Page No.# 5/5


                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                 HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                    ORDER

Date : 30.01.2026 (K.R. Surana, J) With the consent of the other side, the learned counsel for the petitioner prays for an adjournment.

Prayer is allowed.

List on 04.02.2026.

JUDGE JUDGE Comparing Assistant