Section 73H(3)(c) in The M.P. Factories Rules, 1962

[Cites 0, Cited by 0] [Section 73H(3)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(3)(c) in The M.P. Factories Rules, 1962

(c)Where a footway passes close to a building or other obstruction as it approaches a railway track, a barrier or a turngate shall be fixed in such a manner that a person approaching the track is compelled to move away from the building or obstruction and thus obtain timely sight of an approaching locomotive or wagon.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 73H(3)(c) in The M.P. Factories Rules, 1962