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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(13) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(13)Any spirit that may be brought from outside the distillery for rectification or reprocessing or for any other process and purpose shall be deposited in the storeroom or the warehouse.