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[Cites 0, Cited by 0] [Section 32A(4)] [Section 32A] [Entire Act]

State of Rajasthan - Subsection

Section 32A(4)(a) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(a)appointment by either method of recruitment or on initial constitution of Service in accordance with the Rules made under Constitution of India;