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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(6) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(6)Condemned clothing and bedding and other equipments not required for use shall be sold in accordance with the orders of the Inspector-General of Prisons, Orissa.