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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in Punjab Market Committees Bye-laws

(1)Proceedings of the meeting of the Committee shall be recorded in [Punjabi (Gurmukhi script)] [Substituted vide Notification No. 7290 dated 30th March, 1987 Punjab Gazette dated 24th April, 1987.] by the Secretary of the Committee under the instructions and the supervision of the Chairman of the meeting and shall be signed by the Chairman.