Section 21(3)(a) in The Dock Workers (Safety, Health And Welfare) Act, 1986

[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3)(a) in The Dock Workers (Safety, Health And Welfare) Act, 1986

(a)provide for the circumstances in which and the conditions subject to which, exemptions from any of the regulations made under this section may be given specifying the authorities who may grant such exemptions and regulating their procedure; and

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Union of India - Subsection

Section 21(3)(a) in The Dock Workers (Safety, Health And Welfare) Act, 1986