Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of West Bengal - Subsection Section 95(3) in The West Bengal Factories Rules, 1958 (3)the Commissioner for Workmen's Compensation appointed under section 20 of the Workmen's Compensation Act, 1923.
