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[Cites 0, Cited by 0] [Section 65(6)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(6)(ii) in Maharashtra Factories Rules, 1963

(ii)No pressure plant or pressure vessel which has been previously used or has remained isolated or idle for a period exceeding 6 months or which has undergone repairs or alternations shall be used in a factory unless it is examined and tested by a competent person.