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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Tamilnadu - Subsection

Section 102(2)(ii) in Tamil Nadu Panchayats Act, 1994

(ii)that the conditions under which such allowances are granted or any leave, superannuation or retirement is sanctioned shall not without similar sanction, be more favourable than those for the time being prescribed for such Government servants.