Supreme Court - Daily Orders
Mseb Holding Co. Ltd vs The Hong Kong And Shanghai Banking ... on 2 April, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.805 COURT NO.8 SECTION IX-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 2065/2025 in SLP(C) No. 7870/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in SLP(C) No. 7870/2025 passed by the Supreme Court of India]
MSEB HOLDING CO. LTD. & ANR. Petitioner(s)
VERSUS
THE HONG KONG AND SHANGHAI BANKING CORPORATION
LTD. & ORS. Respondent(s)
[TO BE TAKEN UP AT 3:50 P.M.]
Date : 02-04-2026 This petition was mentioned today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) : Mr. Navneet R., AOR (mentioned by)
For Respondent(s) : M/S. D.S.K. Legal, AOR
Mr. Anandh K, AOR
UPON being mentioned the Court made the following
O R D E R
List the Miscellaneous Application on 9 th April, 2026 before the coordinate bench (cor. Dipankar Datta and A.G. Masih, JJ.) after obtaining orders from the Hon’ble the Chief Justice of India.
(JATINDER KAUR) (SUDHIR KUMAR SHARMA)
P.S. to REGISTRAR COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
JATINDER KAUR
Date: 2026.04.06
16:41:19 IST
Reason: