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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(4) in Guruvayoor Devaswom Act, 1978

(4)Every member of the Committee shall, before, entering upon his office, make and subscribe in the presence of the Commissioner an oath in the following form, that is to say-"I, AB, do swear in the name of God that I profess the Hindu Religion and believe in temple worship and that I do not believe in the practice of untouchability.".