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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(1) in Andhra Pradesh Logistics University Act, 2017

(1)The University shall constitute, for the benefit of its employees in such manner and subject to such conditions as may be prescribed by the Statutes such provident or pension fund or provide such insurance schemes as it may deem fit;