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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(2)(c) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(c)the period, manner and conditions under which the registration is to be granted under sub-section (3) of section 9 ;