Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 1 in Meghalaya Forest Authority Act, 1991 1. Short title, extent and commencement. (1)This Act may be called the Meghalaya Forest Authority Act, 1991.(2)It extends to the whole of the State of Meghalaya.(3)It shall be deemed to have come into force on the 2nd March, 1991.
