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[Cites 0, Cited by 1] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(f) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(f)whether any institution or endowment is wholly or partly of a religious or secular character; and whether any property or money has been given wholly or partly for religious or secular uses; and