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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(b) in The Orissa Legislative Assembly Deputy Speaker's Motor Car Advance Rules, 1968

(b)the motor car is not insured against accident for any season of the year during which it is not in use but is stored in a garage.