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[Cites 0, Cited by 12] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(c) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

(c)in any other case, whether the subject-matter of the suit has a market value or not, fee shall be computed on the amount at which the relief sought is valued in the plaint or at which such relief is valued by the Court, whichever is. higher.