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State of West Bengal - Section

Section 26 in The West Bengal Board Of Secondary Education Act, 1963.

26. Repeal.

- The Bengal Shops and Establishments Act, 1940 (Bengal Act XVI) is hereby repealed :Provided that any weekly closing days or any working hours fixed under the Act and in force immediate before the commencement of this Act, may be continued for a period not longer than three months after such repeal.