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Supreme Court - Daily Orders

Pr Commissioner Of Income Tax- 4 vs Saumya Construction Pvt Ltd on 3 November, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

     ITEM NO.16                          COURT NO.11                    SECTION III

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)             for   Special   Leave   to   Appeal   (C)......CC    No(s).
     3354/2017

     (Arising out of impugned final judgment and order dated 14-03-2016
     in TA No. 24/2016 passed by the High Court Of Gujarat At Ahmedabad)

     PR COMMISSIONER OF INCOME TAX- 4                                   Petitioner(s)

                                                 VERSUS

     SAUMYA CONSTRUCTION PVT LTD                                        Respondent(s)


     Date : 03-11-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)              Mr. S.Guru Krishna Kumar, Sr. Adv.
                                    Mr. Chandra Prakash, adv.
                                    Ms. Asha G.Nair, Adv.
                                    Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Tag with Civil Appeal No. 6407 of 2016.



     (SHASHI SAREEN)                                                 (SAROJ KUMARI GAUR)
       AR CUM PS                                                        BRANCH OFFICER




Signature Not Verified

Digitally signed by
SHASHI SAREEN
Date: 2017.11.03
17:39:08 IST
Reason: