Supreme Court - Daily Orders
Pr Commissioner Of Income Tax- 4 vs Saumya Construction Pvt Ltd on 3 November, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.16 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
3354/2017
(Arising out of impugned final judgment and order dated 14-03-2016
in TA No. 24/2016 passed by the High Court Of Gujarat At Ahmedabad)
PR COMMISSIONER OF INCOME TAX- 4 Petitioner(s)
VERSUS
SAUMYA CONSTRUCTION PVT LTD Respondent(s)
Date : 03-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. S.Guru Krishna Kumar, Sr. Adv.
Mr. Chandra Prakash, adv.
Ms. Asha G.Nair, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Civil Appeal No. 6407 of 2016.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2017.11.03
17:39:08 IST
Reason: