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State of Rajasthan - Section

Section 108 in Rajasthan Factories Rules, 1951

108. Muster Roll. — (1) The Manager of every Factory shall maintain a muster roll of all the workers employed in the factory in Form No. 28 showing, (a) the name of such worker, (b) the nature of his work and (c) the daily attendance of the worker.

(2)The muster roll shall be written up afresh each month and shall be preserved for a period of three years from the date of last entry in it:Provided that if the daily attendance is noted in respect of adult and child workers in the registers of workers in Form Nos. 13 & 15 respectively, or the particulars required under sub-rule (1) are noted in any other registers and such registers are preserved for a period of three years from the date of last entry in them, a separate muster roll required under sub-rule (1) need not be maintained.