Sri Muniyallappa Dead By Lrs vs Sri M N Gangadhar Since Dead By Lrs on 7 August, 2009

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Karnataka High Court

Sri Muniyallappa Dead By Lrs vs Sri M N Gangadhar Since Dead By Lrs on 7 August, 2009

Bench: Ashok B.Hinchigeri

IN THE HIGH COURT 01:' KARNATAKA AT BANGAmm3;

DATED THIS THE rm my 012* AUGUST 2939  " 

BEFORE

THE HONBLE MR. JUSTICE AS¥;{JC}M}i_:'5m"t..v ;«11N;:H§Q:;:1§¢:V'kJ 

wrerr PEFYFION No.22545 01$ ';2Q:3<.:§ {SQ-:'Cf'C}' AV   V%

BETWEEN

SR1 MUNIYALLAPPA was BY..LRS},~""' --  Vk
SINCE DEAD BY ms.   :   '

w/0 LATE MUN§Y£.?..LLAf!?FA,    
AGED ABOI}T2_76§f§{EAR'S3«A   f  " 
Rm NO.U6Q;N'E_W«..N'Q.'1[_l¢'7;.' %  
YERRAPPA GARBEN, }EL?.ST:IP~1A'1"{';WNg

2. SMT MUNIYAMMA@ P}3:>1:§A§<KAV.A   % V'

8ANGA£g{JR':;+'.""V.__ '

2. SR!   ' -
SINCE DEAD BY .t;1c'3'§:..,R':3.. 

A) Sm JAYALAI<Vsr;M:  A .
w/<3 LATE) M VEBEUGGPAL
 , ;a.ar;_5-gaxggyzrr 45 Y"EA._R.£-3

B")-._ $RE«f:HA_§3DRASH_EKAR
'=AGEZ)' ABQUT 2.1 EJEARS
S",*.Q"£,_ATE ss'2_;..v1§.§NvG.opAL

T' g.%_ "€:§.')' SR1 :;AxzA,.;zu:v$;AR

'AGED ABG_1.}'1' 19 YEARS

1"'  « ._ s;Q_LA'1*E----M VENUGQPAL

  *~%3)'- fsg:% mi.;Jv1:~z KUMAR

--_fAG;.'f:'3D ABOUT 18 YEARS

V'  5/' G LATE M VENUGOPAL

fit} j;;«;I_::»§ srrmsnma

' Agaiiﬁ YEARS
3] O LATE M VENUGOPAL
SINCE MINOR REP 33' HER MOTHER& Nt"&TURAL
GURKDIEN SM? JAYALAKSHMI

 



A) SR; skixgma M G
  _ R/A N9.1§93; 321:: STAGE
  <<.3s*2'EE:s:fra:>wN, BANGALORE

{B}  5f3M3Vt;EE'I'HA

 " ~ 8ANGALORE

2

3) SR! CHAMARAJ @ C.HAMUNDi
AGEJQ6 YEARS
S] G LATE MUNIYELLAPPA

4} sm KRISHNAMMA
AC}E:23 YEARS
:3/0 MIJNIYELLAPPA   A

5) SR1 RAMAKRISHNA
AGE:5{} YEARS
S16 LATE MUN IYALLAPPA

:5} SR} MUNIKATAPPA
A('.'+E:38 YEARS ._   _  _ .
S/O LATE MUNIYELLAPPA  r  ;

7) SR1 RAJA   
AGE}:6{) YEARS      
S/0 LATE MLJESJIYETLLAPPA  _ _

ALL ARE R/AT mg, NEW N0.~1_11-7;

YERRAPPAVC,A:::9E'r€;,~'A{5--sfI'1N TOWN

BANGAi_LOR'E 56.0 9427.,   -- I  PETITIONERS

" _ % v(_B'Y?s.R: i'-}{'P"LEEmDHAR, .&DV.,)

1.

; ' - a SR1 %:[~x.:i%':':~1 5»--GANGAQH}5§ 'V $1:~:«c:E DE,w.BnRs s;.<:>" LATE'Ni«N'i3}}§NGADHAR, Aerzp Asmrizsz YEARS .A{--}_E§':' 34 YEARS _ '"v.r,I,0 SRINIVASALU, 1:3/0 LATE M N GANGADHAR "A/--A 34 ms, R/A 1/1, 31%;) cmss, 39:0 MAJN "=.A¥APPA mew, '-1£'v'EKANAGAR .53}.

SM'? PADMAVATHI AGE: 48 YEARS W10 M N GANGADHAR, A/A 48 YRS R/'A NO. E693, SR1} STAGE, EDA P'LO'I'S GSTEEN TOWN BANGALORE 550 947. .;;;"Rﬁ:sPO"N1;>gNTS" » THIS Wm' PETITION IS FILED I}=1.5J;:)rj:R-.. ;§§r1'c:L§s 'L2::5;c;.}¥;*s;33 227 GP THE CONS'I'ITUTION 91:' ;NDIA'VPRAY1NG_<§fg:' 'V:::;».;.,:¢ ::'oR:'~, ENTIRE RECORDS IN os.No,5773;'€:9 cm "rap; .,F_'ILE <31rr*':*;~£;a: xxv' C'-1'1'? czvn, JUBGE, BANGALORE (2:-ﬁg I3ANGAL{7u'EE ::§J[cCH~23} ANS ETC.

THIS PETITIGN comir-«$7 Q3§;§*:;:3:2 '4FR'_;'3:§iMINARY HEARING THIS mm THE COURT MAIDE Tm: }:*c:>LLc>x§m'--~I3:?:»;_ The .£E'1é":.id1QHenge ten the Grder, dated 2 1,7[,g[:3c:§%.hj Additional City Civil Judge, fgaasting the matter for the c1sfe13;e::1a11t§'_Va1*gVV<Ijﬂ1';r1:3,f:1'1i:r:sV '1nA 319. 6773/ 1999 Egéeiadhar, ths learned counsei for the petitiénerss::t§3%:;i.:sL':i;az; the petitjanem 51:,-d O.S.N0.68/ I996 v".:-Tégamst (ﬁe P Ktzmaran seeking the relief of declaratien kjsgiekdecd, dated 3,11, 1995 is 111211 and mid and A' the relief of specific performance of the salt:

agxégemem, dated 3057. 2995. The mspandents ﬁled 3 *~.%?>_"€_*);S;§?\Jo.6773/ 1999 against 1:316 petitionm' far ejacnnent and rscsvery of Qccupation ,_ 5

6. With this direction, this paﬁtion is dispogrﬁ No order as to costs.

AXE] VGR

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