Bombay High Court
Sinewave Biomass Power Pvt. Ltd vs Cethar Ltd. (Formerly Known As Cethar ... on 9 March, 2020
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
47.CARBP23_2017.doc
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 23 OF 2017
Sinewave Biomass Power Pvt. Ltd. ... Petitioner
V/s.
Cethar Ltd. (formerly known as
Cethar Vessels Ltd.) ... Respondent
Ms. K.R. Daviervala a/w. Mr. Yazdi P. Jijina i/b. Mulla & Mulla & Craigie Blunt
& Caroe for the petitioner.
CORAM : G.S.KULKARNI, J.
DATE : 9 March 2020 P.C.:
Learned counsel for the petitioner seeks leave to withdraw this Petition with liberty to file an appropriate application.
2. Allowed to be withdrawn with liberty as prayed for.
3. All contentions of the petitioner are expressly kept open.
4. Disposed of in above terms. No costs.
(G.S.KULKARNI, J.) 1/1 Vidya Digitally signed by Vidya S. Amin S. Date:
2020.03.12 Amin 11:18:35 +0530