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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(p) in Maharaja Agrasen University (Establishment and Regulation) Act, 2012

(p)"sponsoring body" means "Maharaja Agrasen Technical Education Society, New Delhi," registered under the Societies Registration Act, 1860 and its Subsidiary branch of Society "Maharaja Agrasen Technical Education Society, Plot No. 6 and 8 Administrative Block, Atal Education Hub, Kallujhanda, District Solan" registered in Himachal Pradesh vide Regn. No. 10/2012, dated 15th May, 2012;