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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2)(t) in The Maharashtra Universities Act, 1994

(t)[two] [This word was substituted for the word 'three' by Maharashtra 55 of 2000, section 19(f).] persons from amongst the heads of recognised institutions, nominated by the Chancellor;