Section 26(2)(c) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(c)the market value has not been specified under the Indian Stamp Act, 1899 (2 of 1899) by the appropriate authority; or

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