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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2)(xvi) in The Jai Narain Vyas University Jodhpur Act, 1962

(xvi)[ one Principal or Head of constituent or affiliated colleges or institutions elected by the Principals and Heads of such colleges or institutions from amongst themselves] [Substituted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.],