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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(1)(vi) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(vi)the Secretary to Government of Madhya Pradesh [Higher] [Inserted by M.P. Act No. 19 of 1994.] Education Department or his nominee not below the rank of Deputy Secretary;