Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(iii) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998 (iii)Benefits of Subsidy shall commence immediately after the first instalment of the term loan has been disbursed by the term lending institution(s).
