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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(f) in The Orissa Development Authorities Rules, 1983

(f)all office expenses incurred for carrying on office work including the rent of offices, the expenses for purchase and maintenance of furniture, equipment, tools and plants, stationeries and charges for printing and postages.