Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 57 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 57. Cash Book. - The Board and every market committee shall maintain a cash book and a petty cash book in Forms 39 and 40.
