Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

Sheo Shankarlal Agarwal vs State Of Up on 26 August, 2015

Bench: Madan B. Lokur, R. Banumathi

                                        IN THE SUPREME COURT OF INDIA
                                         CIVIL APPELLATE JURISDICTION

                                    REVIEW PETITION (C) NO.2493 OF 2015
                                                     IN
                                SPECIAL LEAVE PETITION (C) NO.20160 OF 2009

                         Sheo Shankarlal Agarwal                              Petitioner(s)

                                                     VERSUS

                         State of U.P. and Ors.                               Respondent(s)



                                                   O R D E R

We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.

.............................J. (MADAN B. LOKUR) .............................J. (R. BANUMATHI) NEW DELHI AUGUST 26, 2015 Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.08.27 17:10:47 IST Reason: CHAMBER MATTER SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 2493/2015 in SLP(C) No. 20160/2009 SHEO SHANKARLAL AGARWAL Petitioner(s) VERSUS STATE OF UP AND ORS Respondent(s) Date : 26/08/2015 This petition was circulated today.

CORAM :

HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER (Signed order is placed on the file)