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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Sikkim - Subsection

Section 24(1)(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(a)makes any fresh clearing or converts khasmal forests or gorucharan forest or part thereof to any use other than forestry;