Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(xv) in The Orissa Forest Shooting Rules, 1973 (xv)hunting except by a person authorised under these rules for the destruction of such wild animals which are pest or vermin in a forest other than reserved forest;
