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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(a) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(a)A site plan prepared on a separate sheet drawn to scale, showing
(i)the cardinal points marked there on;
(ii)the position of the site in relation to any adjacent premises and to the public thoroughfare upon which it abuts: and
(iii)the surrounding roads and buildings such as schools, hospitals places of worship and the like which exist up to distance of 182 meters of the site.