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[Cites 0, Cited by 1] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3B) in The Maharashtra Universities Act, 1994

(3B)The eligibility conditions and the process for recommendation of names for appointment as Vice-Chancellor shall be given wide publicity to ensure the recommendation of most suitable candidates.] [[These sub-sections were substituted for sub-section (3) by Maharashtra 14 of 2009, section 10(b), w.e.f. 24-3-2009.Substituted sub-section (3) reads as follows.