Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(b) in Tamil Nadu Court of Wards Act, 1902 (b)of any minor child, minor brother, or minor sister of such ward, who in the opinion of the Court, is entitled to maintenance at the charge of the ward's estate,
