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Himachal Pradesh High Court

Haripriya Mann vs . Sonal Chaudhary Dhillon on 7 November, 2025

Haripriya Mann vs. Sonal Chaudhary Dhillon CS No. 111 of 2021 .

07.11.2025 Present: Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for the plaintiff.

Mr. Pranjal Munjal, Advocate, vice counsel for defendant No. 1.

Mr. Rupankush Nagpal, Advocate, vice counsel for of defendant No. 2.

OMPs No. 1366 & 1367 of 2025 rt Reply is stated to have been filed im OMP No. 1366 of 2025, however, it is not on record. Registry to trace and place the same on record.

List on 14.11.2025.

( Satyen Vaidya ) Judge November 07, 2025 (Vriti) ::: Downloaded on - 05/12/2025 20:49:59 :::CIS