Section 90(2)(c) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

(c)assets, movable as well as immovable, owned or acquired by him or managed by him or by any member of his family dependent on him.

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