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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(1) in The Orissa Bhoodan and Gramdan Rules, 1972

(1)The cash book of the Grama Parishad and the cash balance including the Post Office Savings Pass Book if any, shall be made available for inspection at any reasonable time to members of the Samiti and inspecting officers and auditors appointed under the Act.