Madhya Pradesh High Court
Manmohan Verma vs Naresh Kumar Tiwari on 9 October, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 4381 of 2023
(MANMOHAN VERMA Vs NARESH KUMAR TIWARI AND OTHERS)
Dated : 09-10-2023
Shri V.K. Sharma - Advocate for the applicant.
On payment of process fee within seven working days, notice be issued
to the respondents. Notice be made returnable within four weeks.
List after four weeks or service of notice, whichever is earlier.
(ROOPESH CHANDRA VARSHNEY) JUDGE as Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 10/10/2023 11:15:20 AM