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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(b) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(b)for the submission of returns and reports by the [Primary Agriculture and Rural Development Banks] [Substituted for 'Primary Land Development Bank' vide H.P. Act No. 16 of 1987 w.e.f. 16-11-1978.] in respect of their transactions;