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Bombay High Court

Kmc Construction Ltd. And 2 Ors vs Rayalseema Expressway Pvt. Ltd. And Anr on 5 January, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                                      18-CARBPL-8197-2020.DOCX




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                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                      IN ITS COMMERCIAL DIVISION
                     COMM ARBITRATION PETITION (L) NO. 8197 OF 2020

                    KMC Constructions Ltd & Ors                                  ...Petitioners
                          Versus
                    Rayalseema Expressway Pvt Ltd & Anr                        ...Respondents

Mr VR Dhond, Senior Advocate, with Suryadeep Singh, i/b Prabhakar M Jadhav, for the Petitioner. Mr Janak Dwarkadas, Senior Advocate, with Mr Sharan Jagtiani, Senior Advocate, Mr Anuj Berry, Mr Deepto Roy, Mr Sourabh Rath, Ms Varnika Mohan, Atika Vaz, & Mr Rishabh Sharma, i/b Shardul Amarchand Mangaldas & Co., for Respondents Nos. 1 and 2.

                                              CORAM:          G.S. PATEL, J
                                                              (Through Video Conference)
                                              DATED:          5th January 2021
                    PC:-

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Mormare 1. Heard through video conferencing.

10:32:24 +0530 2. The Petitioner will file its Affidavit in Rejoinder on or before 12th January 2021.

3. List the matter for ad-interim reliefs on 18th January 2021.

5th January 2021 18-CARBPL-8197-2020.DOCX

4. The previous order of 17th December 2020 will continue until 18th January 2021.

5. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 2 of 2 5th January 2021