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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(h) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(h)if recommendations received are more than the required numbers, the municipality shall select the required members on the basis of lottery. Such lottery shall be held in the presence of the interested parties.